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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Goa - Subsection

Section 83(2)(a) in The Goa Rehabilitation Board Act, 2006

(a)cause the statement of accounts of the Board together with the audit report thereon to be laid annually before the Legislative Assembly of the State of Goa; and