Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12F] [Entire Act] State of Goa - Subsection Section 12F(2) in The Daman (Abolition of Proprietorship of Villages) Regulation, 1962 (2)No order of the Mamlatdar or the Collector made under the Regulation shall be questioned in any Civil or Criminal Court.]
