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[Cites 0, Cited by 0] [Section 36(10)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(10)(a) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(a)to take all such steps as it considers necessary for determination and maintenance of standards of teaching, examination and research in the private university;