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State of Manipur - Section

Section 75 in The Manipur Highways Act, 1979

75. Leaving vehicle or animal in dangerous position.

- No person in charge of a vehicle or animal shall cause or allow the vehicle or animal to remain at rest on any highway in such a position or in such a condition or in such circumstances as to cause or be likely to cause danger, obstruction or under inconveniences to other users of the highway.