Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Tamilnadu - Subsection Section 80(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (2)every part of such building or place to be maintained in proper sanitary condition;
