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Calcutta High Court (Appellete Side)

489B/489C/120B Of The Indian Penal Code vs In Re : Asgar Sk. @ Ali on 3 October, 2023

03.10.2023
   19
 sdas
interim bail
                                        CRM(DB) No. 3521 of 2023

                     In Re:- An application for bail under Section 439 of the
               Code of Criminal Procedure in connection with Kaliachak Police
               Station Case No. 533 of 2021 dated 20.05.2021 under Sections
               489B/489C/120B of the Indian Penal Code.
                                                 And
                     In Re : Asgar Sk. @ Ali   ...... petitioner


                     Mr. Mrityunjoy Chatterjee
                     Mr. Manas Das
                     Mr. Debapriya Majumder
                                        .... for the petitioner

                     Mr. Sudip Ghsh
                     Mr. Koushik Kundu
                                      ..... for the State




                    1.

No adverse conduct is reported against the petitioner.

2. Accordingly, interim bail granted vide order dated 11.09.2023 is confirmed on the same terms and conditions. (Gaurang Kanth, J.) (Joymalya Bagchi, J.)