Calcutta High Court (Appellete Side)
489B/489C/120B Of The Indian Penal Code vs In Re : Asgar Sk. @ Ali on 3 October, 2023
03.10.2023
19
sdas
interim bail
CRM(DB) No. 3521 of 2023
In Re:- An application for bail under Section 439 of the
Code of Criminal Procedure in connection with Kaliachak Police
Station Case No. 533 of 2021 dated 20.05.2021 under Sections
489B/489C/120B of the Indian Penal Code.
And
In Re : Asgar Sk. @ Ali ...... petitioner
Mr. Mrityunjoy Chatterjee
Mr. Manas Das
Mr. Debapriya Majumder
.... for the petitioner
Mr. Sudip Ghsh
Mr. Koushik Kundu
..... for the State
1.No adverse conduct is reported against the petitioner.
2. Accordingly, interim bail granted vide order dated 11.09.2023 is confirmed on the same terms and conditions. (Gaurang Kanth, J.) (Joymalya Bagchi, J.)