Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43A] [Entire Act] State of Gujarat - Subsection Section 43A(v) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978 (v)to require such colleges and institutions, when necessary, to confine the enrolment of students to certain subjects;
