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State of Uttar Pradesh - Section

Section 78 in The U.P. Narcotic Drugs Rules, 1986

78. Officers to exercise powers of an officer-in-charge of a Police Station.

- Any Officer of the Excise or Drugs Control Department, not below the rank of Inspector or of the Revenue Department not below' the rank of Tahsildar, may exercise the power of an officer-in-charge of a police station in matters of investigation of offences under the Act.