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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(5) in Assam State Acquisition of Zamindaries Act, 1951

(5)The Settlement Officer appointed under section 9 below shall demarcate the private lands which the proprietor or tenure-holder will be entitled to retain possession of and get settlement under sub-section (4).