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Madras Presidency - Section

Section 97 in Madras Hindu Religious and Charitable Endowments Act, 1951

97. Budget, audit report, etc., to be submitted to Area Committee though Assistant Commissioner.

- Any budget, audit report, accounts returns, reports or other documents and any information required to be submitted to, or called for by, an Area Committee in respect of an institution subject to its jurisdiction, and all communications intended for an Area Committee shall be sent to the Assistant Commissioner concerned and shall be placed by him before the Committee at its next meeting, together with his remarks or recommendations thereon, if any.