Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 36 in The Gujarat Prevention of Fragmentation and Consolidation of Holdings Act, 1947 36. Except as provided in this At, no appeal or revision application shall lie from any order passed under Chapter II, III or IV of this Act.
