Supreme Court - Daily Orders
Dilbag Singh Marashi vs Commandant, 37 Bn. Crpf . on 7 September, 2015
< ITEM NO.32 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
13894/2015
(Arising out of impugned final judgment and order dated 02/02/2015
in SCA No. 850/2013 passed by the High Court Of Gujarat At
Ahmedabad)
DILBAG SINGH MARASHI Petitioner(s)
VERSUS
COMMANDANT, 37 BN. CRPF AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 07/09/2015 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Rahul Trivedi,Adv.
Mr. Varun Mathur,Adv.
Mr. Sanjay Kumar Tyagi,Adv.
For Respondent(s) Mr. Ranjit Kumar,S.G.
Mr. K.L. Janjani,Adv.s
Mr. Jayant Mohan,Adv.
Mr. Shreekant N. Terdal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Adjourned for four weeks, to enable the petitioner to file translated documents.
[O.P. SHARMA] Signature Not Verified [INDU BALA KAPUR] COURT MASTER Digitally signed by Om Parkash Sharma Date: 2015.09.07 COURT MASTER 17:43:22 IST Reason: < ITEM NO.32 COURT NO.6 SECTION IX S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Petition(s) for Special Leave to Appeal (C)......CC No(s). 13894/2015 (Arising out of impugned final judgment and order dated 02/02/2015 in SCA No. 850/2013 passed by the High Court Of Gujarat At Ahmedabad) DILBAG SINGH MARASHI Petitioner(s) VERSUS COMMANDANT, 37 BN. CRPF AND ORS. Respondent(s) (with appln. (s) for c/delay in filing SLP and office report) Date : 07/09/2015 This petition was called on for hearing today. CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR HON’BLE MR. JUSTICE ABHAY MANOHAR SAPRE For Petitioner(s) Mr. Rahul Trivedi,Adv.
Mr. Varun Mathur,Adv.
Mr. Sanjay Kumar Tyagi,Adv.
For Respondent(s) Mr. Ranjit Kumar,S.G. Mr. K.L. Janjani,Adv.s Mr. Jayant Mohan,Adv.
Mr. Shreekant N. Terdal,Adv.
UPON hearing the counsel the Court made the following O R D E R Adjourned for four weeks, to enable the petitioner to file translated documents.
[O.P. SHARMA] Signature Not Verified [INDU BALA KAPUR] COURT MASTER Digitally signed by Om Parkash Sharma Date: 2015.09.07 COURT MASTER 17:43:22 IST Reason: