Supreme Court - Daily Orders
M/S. Picasso Overseas vs Commissioner Of Customs on 5 September, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.42 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25324/2016
(Arising out of impugned final judgment and order dated 04/03/2016
in MA No. 151/2016 passed by the High Court of Madras)
M/S. PICASSO OVERSEAS Petitioner(s)
VERSUS
COMMISSIONER OF CUSTOMS AND ANR. Respondent(s)
(With interim relief and office report)
Date : 05/09/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Umang Srivastava, Adv.
Mr. Anil Kumar Tandale,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the petitioner, list the matter after ten weeks.
(Meenakshi Kohli) (Jaswinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.09.05
17:32:37 IST
Reason: