Karnataka High Court
Akbar Sharief vs The Karnataka State Board Of Wakfs on 24 May, 2011
Author: Mohan Shantanagoudar
Bench: Mohan Shantanagoudar
SE NEE SEE UNEIRINESARMAT INSET AWE UP RAKNALARA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH ct THE HONBLE MR.JUSTICE MOHAN SHANTANAGOUDA 3/0 SEI AHMED . AGED ABOUT 50 YEARS - : R/AT NO.8/ 115, CHO SKKABET. ii VILLAGE, IGALORE TALU kK POST SURATEAL-575014°. DAKSHINA BANNADA D OS STRI CT. . -.. PETITIONER Besse 1 ATAKA t si STATE BOARD OF WAEFS TIVE OFFICER 2. THANE HiR RUBAVI MORI! DD _ JUMMA MASJID MARG ZALORE B TALU 1K POST SURATEAL §75014 DAKSHINA KANNADA DISTRICT 3. THE ELECTION OF ICER AND age : " &. eo a a ¢ : ys Bee won - om on al : ' Soy er cS veg frond Por 's ans _ g : ; vee hd ed ty, ae f 4 padag & ond i Kage i ed Yasceg i grbond Songer goss an Ce) Soyo Seapet ise an os yong D2 HOIH WIVLYNYVH 4O LYUNOD HOIH VIVLVNYV JO LYNOD HOI WIVLYNNVY 40 LINO HOIN WvTwNNYY 40 bina MaILIwyy Penne JO Danes Lae ese ae | son a gobo) . "hoo dine? ads! buy bes fy ey got ' yh Kaos xen yal ee a r an S Prog 'eel a yoo ped Ruel ges god peg segpueh agadtag Sat youn wehong 4 ® ae a pel oh gpa host weg a oi @ go me S > os Oe pag > yond ua hd wy Q ~ 6 "ing oS we Dak ee be a ) ee wee Ce : x HOIK WIVLVNUVH JO LYNOD HOIH VIVLYNYV) JO LUNOD HOIH WIVIVNEVN JO LNNOD HOM WYVivVNNYY Am pinay LOK Wwe A PARANA ins Sel ei isos hg ae phe Sg "dos ay ey Jookied Kon Kogeeg Gavnedl eed *
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