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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(b) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

(b)one month sea service, if he has passed the said Part of the said examination, after completing nine months but before completing fifteen months of qualifying sea service.]