Section 2(2) in Tamil Nadu Revised Pay Rules, 2017
(2)These rules shall not apply to-(a)Members of All India Services working in connection with the affairs of Government of Tamil Nadu;(b)Judicial Officers covered by Judicial Pay Commission;(c)Persons not in whole time employment;(d)Persons paid otherwise than on monthly basis, including those paid on daily wage basis or on contract basis or appointed under outsourcing policies;(e)Any other class or category of persons whom the Government may, by order, specifically exclude from the operation of all or any of the provisions contained in these rules.
