Bombay High Court
Darius Rutton Kavasmaneck vs Maharukh Murad Oomrigar And Ors on 30 August, 2021
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
Dusane 1/1 16 MCA 329.2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS CIVIL APPLICATION NO.329 OF 2019
Darius R. Kavasmaneck .... Applicant
Vs.
Maharukh Murad Oomrigar & Ors. .... Respondents
Priyanka Kothari a/w Mitesh Naik and Aasha Mehta i/by M/s Dhru & Co.
for Applicant.
Mr. Chirag S. Dave @ Karan Mehta i/by Legasis Partners for Respondent
No. 3.
Coram : NITIN W. SAMBRE, J.
Date : 30th AUGUST, 2021 P.C.:
1. Mentioned out of turn. By consent, adjourned to 28th September, 2021.
(NITIN W. SAMBRE, J.) ::: Uploaded on - 30/08/2021 ::: Downloaded on - 31/08/2021 04:38:30 :::