Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Darius Rutton Kavasmaneck vs Maharukh Murad Oomrigar And Ors on 30 August, 2021

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

Dusane                                        1/1               16 MCA 329.2019.doc

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION

               MISCELLANEOUS CIVIL APPLICATION NO.329 OF 2019



     Darius R. Kavasmaneck                          ....    Applicant

             Vs.

     Maharukh Murad Oomrigar & Ors. ....                      Respondents


     Priyanka Kothari a/w Mitesh Naik and Aasha Mehta i/by M/s Dhru & Co.
     for Applicant.

     Mr. Chirag S. Dave @ Karan Mehta i/by Legasis Partners for Respondent
     No. 3.

                                         Coram : NITIN W. SAMBRE, J.

Date : 30th AUGUST, 2021 P.C.:

1. Mentioned out of turn. By consent, adjourned to 28th September, 2021.

(NITIN W. SAMBRE, J.) ::: Uploaded on - 30/08/2021 ::: Downloaded on - 31/08/2021 04:38:30 :::