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Bengal Presidency - Section

Section 214A in Police Regulations, Bengal , 1943

214A. Pocket Books.

- All subordinate officers of and below the rank of Sub-Inspector and constables shall carry pocket books (in Bengal Form No. 4338) and pencils with them and shall note all facts of interest from the police point of view which come to their notice in course of duty. They shall show all interesting entries to the officer-in-charge as soon as they report back to the police-station. The officer-in-charge shall issue suitable instructions whenever necessary to guide the officers subordinate to him.