Delhi High Court - Orders
Delhi Airport Metro Express Pvt Ltd ... vs Construcciones Y Auxiliar De ... on 12 April, 2022
Author: Mukta Gupta
Bench: Mukta Gupta, Neena Bansal Krishna
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 292/2018
DELHI AIRPORT METRO EXPRESS PVT
LTD (INDIA) ..... Appellant
Represented by: Mr.Vikrant Pachnanda, Mr.Rishi
Aggarwal, Ms.Shruti Arora and
Mr.P.Vir Aggarwal, Advocates.
Versus
CONSTRUCCIONES Y AUXILIAR DE
FERROCARRILES & ANR ..... Respondents
Represented by: Mr.Anand Raja, Advocate.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 12.04.2022
1. Learned counsel for the appellant states that talks of settlement are going on between the respondent and thus, both the learned counsels pray for adjournment.
2. At request, renotify on 6th May, 2022.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
NEENA BANSAL KRISHNA, J.
APRIL 12, 2022/PB Signature Not Verified Digitally Signed By:JUSTICE MUKTA GUPTA FAO(OS) (COMM) 292/2018 Page 1 of 1 Signing Date:19.04.2022 12:09:46