Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 54] [Entire Act] Union of India - Subsection Section 54(2) in Income Tax Rules, 1962 (2)The applicant shall also furnish such further information as the Chief Commissioner or Commissioner may require in connection with the disposal of the application.
