Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(6)(c) in Punjab Right To Business Act, 2020 (c)The inspection report shall be made available online to the enterprise and the concerned department within forty-eight hours after the inspection.