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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(a) in The Allianz Und Stuttgarter Life Insurance Bank (Transfer) Act, 1950

(a)for adapting the terms of contracts entered into between the transferor company and any other person before the commencement of this Act, so as to conform to the changes 11 Consequent on the passing of this Act in the circumstances in which the contracts will fall to be performed after such commencement ;