Section 1 in The Punjab Cotton Ginning and Pressing Factories Act, 1953
1. Short title, extent and commencement.
(1)This Act may, be called the Punjab Cotton Ginning and Pressing Factories Act, 1953.(2)[ It shall extend to the whole of the State of Haryana] [Substituted vide Haryana Adaptation of Laws Order 1968.](3)It shall come into force at once.
