Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(4) in The Delhi Water Board Act, 1998 (4)Except in the case of ex-officio members and members nominated under clauses (iii), (iv) and (xiii) of sub-section (2), the members of the Board shall hold office at the pleasure of the Government.
