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State of Karnataka - Section

Section 45 in THE ATRIA UNIVERSITY ACT, 2020

45. Filling of casual vacancies.- Any casual vacancy among the members, other

than ex-officio members of any Authority or body of the University shall be filled in thesame manner in which the member whose vacancy is to be filled up, was chosen, andthe person filling the vacancy shall be a member of such authority or body for theresidual term for which the person in whose place he would have been a member.