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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The State Culture Fund Scheme, 2003

(2)The fund may also accept contribution from statutory bodies created under the Act of Parliament or State Legislatures, other private and Public Corporate Sector, the United Nations and its associated bodies, Trusts, Society and individuals:Provided that the decision of the Council in case of acceptance or otherwise of money from an individual or an organisation shall be final.