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State of Tamilnadu - Section

Section 60 in Tamil Nadu Educational Inspection Code

60. Lists of Elementary Schools to be maintained.

- A copy of the printed list of recognised schools and of schools admitted to aid for the year shall be maintained so as to be readily available in every office. All the particulars should be filled in correctly in the appropriate columns and corrections should be made in the list as and when changes occur and the list should be prepared afresh so as to be up-to-date on the first day of every calendar year. A list of school, less centres should also be maintained with full particulars in the form prescribed by the Director.History sheets shall also be maintained in respect of all recognised schools and brought up-to-date at the beginning of each month. A list of unrecognised schools known to exist in the range with the approximate number of pupils under instruction shall also be maintained.