Section 4(h) in Rajasthan Land Revenue (Conversion of agricultural land for non-agricultural purposes, in rural areas) Rules, 2007
(h)[ Land falling within the radius of 1 .5 km. of boundaries of defence ordinance depot.] [Added by Notification No. G.S.R. 175, dated 16.1.2012 (w.e.f. 5.4.2007).]
