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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(4) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(4)The Draft Plan shall consist of such maps, diagrams, charts, reports and other written matter or any explanatory or descriptive nature as pertain to the development of the whole or any part of the Industrial Development Area.