Section 12(2)(a) in Bihar Contributory Provident Fund Rules, 1948

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(2)(a) in Bihar Contributory Provident Fund Rules, 1948

(a)

(i)exceeding three months pay, or (ii) within twelve months of the final payment of all previous advance, together with interest thereon:-