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[Cites 0, Cited by 0] [Section 58(6)] [Section 58] [Entire Act]

State of Chattisgarh - Subsection

Section 58(6)(b) in The Chhattisgarh Value Added Tax Act, 2005

(b)as are not shown in the documents referred to in sub-section (3) or in respect whereof there are no such documents; or