Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Jharkhand - Subsection Section 104(vii) in Bihar Education Code, 1961 (vii)to sanction the transfer of pupils from Girls' Middle schools and Primary schools to other schools in her charge without prejudice to compete for scholarships within the next two years;
