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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(7) in The Mizo District (Forest) Act, 1955

(7)"District Council" means the District Council of the Mizo District constituted under the provisions of the Sixth Schedule to the Constitution of India and in accordance with the Assam Autonomous District (Constitution of District Councils) Rules, 1951 ;