Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act] State of Assam - Subsection Section 72(2)(c) in Assam State Housing Board Act, 1972 (c)The form of the annual budget to be laid before the Board under section 26 and the other particulars to be contained therein;