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State of Chattisgarh - Section

Section 26 in The Chhattisgarh Gram Nyayalaya Adhiniyam, 1996

26. Court fee.

- Notwithstanding anything contained in the Court-fees Act, 1870 (No. VII of 1870) fees shall be charged for every civil and revenue case instituted before the Gram Nyayalaya as may be prescribed.