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Delhi Development Authority vs Chanderlekha Solomon And Ors. on 16 November, 2016

Bench: R.K. Agrawal, Rohinton Fali Nariman

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     ITEM NO.9                           COURT NO.11                 SECTION XIV

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No.30127/2015

     (Arising out of impugned final judgment and order dated 18/11/2014
     in WPC No.4422/2014 passed by the High Court Of Delhi At New Delhi)

     DELHI DEVELOPMENT AUTHORITY                                      Petitioner(s)

                                                 VERSUS

     CHANDERLEKHA SOLOMON & ORS.                                      Respondent(s)
     (office report)

     WITH
     SLP(C) No.15345/2015
     (With appln.(s) for impleadment and Office Report)
     &
     SLP(C)..CC No.18780/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

     Date : 16/11/2016 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE R.K. AGRAWAL
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN


     For Petitioner(s)             Ms. Rachana Srivastava,Adv.
                                   Ms. Monika, Adv.
                                   Mr. Sukrit R. Kapoor, Adv.

                                   Mr. Ashwani Kumar,Adv.
                                   Mr. Rahul Bhatia, Adv.

     For Respondent(s)             Ms.   Pinky Anand, ASG
                                   Ms.   Rekha Pandey, Adv.
                                   Mr.   R.K. Rathor, Adv.
                                   Mr.   Rajesh Ranjan, Adv.
                                   Mr.   Karan Seth, Adv.
                                   Mr.   Shanshank Dewan, Adv.
Signature Not Verified
                                   Mr. Ajit Kumar Sinha, Sr. Adv.
Digitally signed by
ANITA MALHOTRA
Date: 2016.11.18
                                   Ms. Sushma Verma, Adv.
                                   Mr. B.K. Prasad, Adv.
16:57:22 IST
Reason:




                                   Mr. Vishal Maan, Adv.
                                   Mr. Satyawan Rathi, Adv.
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              Mr. Naresh Maan, Adv.
              Mr. Bankey Bihari,Adv.
              Mr. Sandeep Rathi, Adv.

              Mr. Jagjit Singh Chhabra,Adv.
              Ms. Rachana Srivastava,Adv.


   UPON hearing the counsel the Court made the following
                       O R D E R

List these matters with SLP (C) No.13381 of 2015.

    (ASHA SUNDRIYAL)                    (SAROJ KUMARI GAUR)
      COURT MASTER                          COURT MASTER