Punjab-Haryana High Court
Pritpal Singh vs Manjit Kaur & Another on 4 September, 2013
Author: L. N. Mittal
Bench: L. N. Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR NO.5368 OF 2013
TH
DATE OF DECISION : 4 SEPTEMBER 2013
Pritpal Singh
.... Petitioner
Versus
Manjit Kaur & another
.... Respondents
CORAM : HON'BLE MR. JUSTICE L. N. MITTAL
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Present : Ms. Promila Nain, Advocate for petitioner.
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L. N. MITTAL, J. (ORAL)
After arguing at length, counsel for the petitioner seeks permission to withdraw the instant revision petition Dismissed as withdrawn.
4th September, 2013 (L. N. MITTAL) 'raj' JUDGE Raj Kumar 2013.09.05 16:44 I attest to the accuracy and integrity of this document Chandigarh