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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Goa - Subsection

Section 53(1)(x) in The Goa, Daman and Diu Public Health Act, 1985

(x)the linen, mattresses, etc. used for the deceased patients who were suffering from acquired imuno deficiency syndrome shall be immediately destroyed by burning;