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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007

1. Short Title applicability and Commencement.

(1)These rules may be called "the Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007.
(2)They shall apply to Post Graduate Law Courses viz. LLM/ML offered by University, Private aided and unaided Minority and Non-Minority education Institutions in the State.
(3)They shall come into force with immediate effect,