Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(39A)] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(39A)(i) in Gujarat Prohibition Act, 1949 (i)total sugar (expressed as invert sugar) less than 90 per cent and sucrose less than 60 per cent, or