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[Cites 0, Cited by 0] [Section 71A(2)] [Section 71A] [Entire Act]

State of Maharashtra - Subsection

Section 71A(2)(b) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(b)If satisfied that the result of a fresh poll at that polling station will not, in any way, affect the result of the election or that the error or irregularity in procedure is not material, issue such directions to the Returning Officer or take such action as he may deem proper for the election.