Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Madhya Pradesh - Subsection

Section 94(c) in The M.P. Irrigation Act, 1931

(c)interferes with or alters the flow of water in any river or stream, so as to endanger, damage or render less useful any canal;