Section 1 in The Information Technology (Qualification And Experience Of Adjudicating Officers And Manner Of Holding Enquiry) Rules, 2003
1. Short title and commencement .-(a) These rules may be called The Information Technology (Qualification and Experience of Adjudicating Officers and Manner of Holding Enquiry) Rules, 2003.
(2)They shall come into force on the date of their publication in the Official Gazette.
