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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(b) in The Foreigners Order, 1948

(b)the premises are conducted in a disorderly or improper manner, or in a manner prejudicial to the public good, and if any premises are kept open in contravention of any such direction the occupier or person having control of the premises shall be deemed to have acted in contravention of this order.