Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 27 in Chhattisgarh Minor Mineral Rules, 2015 27. Power to approve Quarry Plan. - The Quarry Plan shall be approved by any officer authorized by the Director for this purpose through a notification.
