Section 8(2)(ii) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(ii)lands which are available for being granted to a society referred to in paragraph (b) of sub-clause (1) of clause 3 ;

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