Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(iv) in Farmers' Produce Trade and Commerce (Promotion and Facilitation) Rules, 2020 (iv)the parties shall ordinarily be present personally at the conciliation sessions notified by the conciliation board:
