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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(ii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003

(ii)The Competent Authority will issue an advertisement calling for a single application in the prescribed form from the eligible qualified candidates who have been assigned ranking in the Common Entrance Test, Desirous of seeking admission in Government professional Colleges and Private Colleges (private unaided non-minority colleges and private unaided minority colleges) in respect of the seats to be filled by the competent authority.