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[Cites 0, Cited by 0] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(vii) in The Sikh Gurdwaras Act, 1925

(vii)[ being a keshadhari Sikh is not an amritdhari; or [Inserted by Punjab Act 11 of 1944, Section 25(c).]