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State of Bihar - Section

Section 19 in The Bihar Irrigation Field Channels Act, 1965

19. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the State Government may, as occasion may require, by order, do anything not inconsistent with the provisions of this Act which appears to it necessary for the purpose of removing the difficulty.[Substituted by Act 14 of 1982.]